Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 66 in The Delhi Water Board Act, 1998 66. Power to write off irrecoverable amounts. -The Board may write off any amount or sum whatsoever due or payable to it, if in its opinion such amount or sum is irrecoverable.
