Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A] [Entire Act] State of Kerala - Subsection Section 23A(7) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (7)The confiscation under this section shall be in addition to the penalty provided for the offence under this Act.