Section 4(2)(iii) in The Petroleum and Natural Gas Regulatory Board (Code of Practice for Quality of Service for City or Local Natural Gas Distribution Networks) Regulations, 2010

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(iii)on acceptance by the consumer, complete the works relating to the alteration in the connection within thirty days;

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