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State of Rajasthan - Section

Section 11 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

11. Medical Examination.

- Every inmate shall be medically examined and weighed once in every month and the result of such examination and weighment shall be recorded in the history ticket of the inmate. A statement in the Form VII shall be submitted before the 10th of every month to the Chief Inspector showing the weighment statistics of the protective home.