Punjab-Haryana High Court
Ram Krishan And Ors vs Union Of India And Ors on 2 December, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
344-17797
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.17797 of 1994 (O&M)
Date of Decision: 02.12.2015
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Ram Kishan and others
. . . .Petitioners
Versus
Union of India and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: None for the petitioners.
Mr.Pradeep Prakash Chahar, DAG, Haryana.
None for respondent No.39.
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RAKESH KUMAR JAIN, J. (ORAL)
Neither counsel for the petitioners is present nor any request for passover is made.
Dismissed for non-prosecution.
(RAKESH KUMAR JAIN) 02.12.2015 JUDGE Vivek VIVEK PAHWA 2015.12.02 14:45 I attest to the accuracy and authenticity of this document