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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(2) in The Drugs and Cosmetics Rules, 1945

(2)The pack sizes of drugs not covered by the Schedule P-I shall be as given below:Unless specified otherwise in Schedule P-I,
(i)The pack sizes for Tablets/Capsules shall be-
Where the number of Tablets (coated or uncoated)/Capsules (hard or soft gelatine) is less than 10, such packing shall be made by the integral number. For numbers above 10, the pack sizes of Tablets/Capsules shall contain multiples of 5.
(ii)The pack sizes for liquid Oral preparations shall be 30 ml. (paediatric only) 60 ml./100 ml./200 ml./450 ml.
(iii)The pack sizes for Paediatric Oral drops shall be 5 ml./10 ml./15 ml.
(iv)The pack sizes for Eye/Ear/Nasal drops shall be 3 ml./5 ml./10 ml.
(v)The pack sizes for Eye Ointment shall be 3 gm/5 gm/10 gm:
Provided that the provisions of the pack sizes covered under this rule shall not apply to-