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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 60 in THE ADMINISTRATOR GENERAL’S ACT, 1913

60. [Section 60 “Repeals” repealed by the Repealing Act, 1927 (XII of 1927), S. 2 and Schedule.][* * * * * * * * * * * *]

The Schedule[The Schedule “Enactments Repealed” repealed ibid.][* * * * * * * *]