Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Rajasthan - Subsection Section 77(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iii)Among the various characteristics of wells, it should be mentioned clearly if it is a Government's well, private well, or a well used for domestic purposes only.
