Kerala High Court
Mattuvayal Musthafa vs Jameela on 4 December, 2024
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
RCRev. No.115/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE P.KRISHNA KUMAR
Wednesday, the 4th day of December 2024 / 13th Agrahayana, 1946
IA.NO.1/2024 IN RCREV. NO. 115 OF 2024
RCA 27/2023 OF 11 ADDL. DISTRICT, KOZHIKODE.
RCP 5/2019 OF PRL.MUNSIFF COURT-I/ RENT CONTROL COURT, KOZHIKODE
APPLICANT/ REVISION PETITIONER:
MATTUVAYAL MUSTHAFA, AGED 72 YEARS, S/O. AAMU, MASS
LABORATORY, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
VILLAGE, KOZHIKODE, PIN - 673 021.
RESPONDENTS/ RESPONDENTS:
1. JAMEELA, AGED 67 YEARS, W/O. LATE CHEERUVEETTIL
ALIKOYA, CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI,
PUTHIYANGADI VILLAGE, KOZHIKODE, PIN - 673 021.
2. C.V. HARIS, AGED 49 YEARS, S/O. LATE CHEERUVEETTIL ALIKOYA,
CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
VILLAGE, KOZHIKODE, PIN - 673 021.
3. C.V. ANEEZ, AGED 47 YEARS, S/O. LATE CHEERUVEETTIL ALIKOYA,
CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
VILLAGE, KOZHIKODE, PIN - 673 021.
4. MUMTHAZ, AGED 45 YEARS, D/O. LATE CHEERUVEETTIL ALIKOYA,
CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
VILLAGE, KOZHIKODE, PIN - 673 021.
5. AJNUS, AGED 43 YEARS, S/O. LATE CHEERUVEETTIL ALIKOYA, CHALIYARAKKAL
PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
VILLAGE, KOZHIKODE, PIN - 673 021.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all further
proceedings in R.C.A 27/2023 dated 25-01-2024 on the file of the 2nd Addl.
Rent Control Appellate Authority/ II n d Additional District Court,
Kozhikode, which was against the order in R.C.P 5/2019 dated 17-12-2022 on
the file of the Rent control Court/ principal Munsiff- 1, Kozhikode,
pending disposal of the revision.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof, and this courts
order dated 3.10.2024 and upon hearing the arguments of M/S V.V.SURENDRAN,
P.A.HARISH, SANIKA.V.S & DONA PAUL, Advocates for the petitioner, the
court passed the following:
RCRev. No.115/2024 2/2
ORDER
Post on 13.1.2025.
Interim order will continue until further orders.
Sd/- A.MUHAMED MUSTAQUE, JUDGE Sd/- P.KRISHNA KUMAR, JUDGE 04-12-2024 /True Copy/ Assistant Registrar