Delhi High Court - Orders
Fayaz Ahmed Dar vs Rekha Arora on 26 September, 2025
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1260/2025 & CM APPL. 42056/2025
FAYAZ AHMED DAR .....Petitioner
Through: Mr. Muntazir Mehdi, Advocate.
versus
REKHA ARORA .....Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. As directed, relist on 13.01.2026 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:18:01