Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 95 in Punjab Municipal Act, 1911 95. Limitation on operation of chapter. - The powers conferred by the last foregoing section shall be subject to any regulations, conditions or restrictions which may be imposed by rule.
