Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in The Maharashtra Devdasi System (Abolition) Act, 2005

(1)Notwithstanding any custom, usage or law to the contrary whether before or after the commencement of this Act, dedication of a woman as Devdasi is prohibited and is hereby declared unlawful and to be of no effect.