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[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of West Bengal - Subsection

Section 158(2)(b) in The Calcutta Municipal Corporation Act, 1980

(b)debts, deposits in the Sinking Funds, advances, suspense, and remittance transactions of the Corporation and shall report upon such accounts and the results of verification of the balances in such accounts;