Bombay High Court
Merit Magnum Construction (Formerly ... vs The State Of Maharashtra And 6 Ors on 12 January, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
34-OSWP-565-2020 WITH IAL-31572-2021 WITH IA-2370-2020.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 565 OF 2020
WITH
INTERIM APPLICATION (L) NO. 2370 OF 2020
IN
WRIT PETITION NO. 565 OF 2020
Merit Magnum Construction (Formerly known as ...Petitioners
Vimal Builders ) & Anr
Versus
The State of Maharashtra & Ors ...Respondents
WITH
INTERIM APPLICATION (L) NO. 31572 OF 2021
IN
WRIT PETITION NO. 565 OF 2020
SHEPHALI
Wadala Shreeganesh Gruhanirman Co-operative ...Applicant
SANJAY Soceity (Proposed)
MORMARE
Digitally signed
In the matter between
by SHEPHALI
SANJAY
MORMARE
Merit Magnum Construction (Formerly known as ...Petitioners
Date: 2022.01.13
11:29:59 +0530 Vimal Builders ) & Anr
Versus
The State of Maharashtra & Ors ...Respondents
Ms Anjali Shah, i/b DSK Legal, for the Petitioner.
Mr Amit Shastri, AGP, for Respondent No. 1-State.
Mr Vijay D Patil, for Respondent No. 2-SRA.
Mr SB Pawar, i/b SK Legal Associates LLP, for Respondent No. 4.
Mr Jagdish G Aradwad (Reddy), for Respondent No. 8, AGRC.
Page 1 of 2
12th January 2022
34-OSWP-565-2020 WITH IAL-31572-2021 WITH IA-2370-2020.DOC
Ms Shilpa Redkar, for the Respondent-MCGM.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 12th January 2022 PC:-
1. There is no urgency in the matter.
2. Parties are at liberty to seek a circulation or listing after 31st January 2022.
3. In the meantime, service is to be effected on the Respondents, if not already done.
4. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 12th January 2022