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Bombay High Court

Merit Magnum Construction (Formerly ... vs The State Of Maharashtra And 6 Ors on 12 January, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                  34-OSWP-565-2020 WITH IAL-31572-2021 WITH IA-2370-2020.DOC




                   Shephali



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                   WRIT PETITION NO. 565 OF 2020
                                                    WITH
                              INTERIM APPLICATION (L) NO. 2370 OF 2020
                                                       IN
                                   WRIT PETITION NO. 565 OF 2020
                   Merit Magnum Construction (Formerly known as               ...Petitioners
                   Vimal Builders ) & Anr
                         Versus
                   The State of Maharashtra & Ors                           ...Respondents

                                                    WITH
                              INTERIM APPLICATION (L) NO. 31572 OF 2021
                                                       IN
                                   WRIT PETITION NO. 565 OF 2020


SHEPHALI
                   Wadala Shreeganesh Gruhanirman Co-operative                 ...Applicant
SANJAY             Soceity (Proposed)
MORMARE

Digitally signed
                         In the matter between
by SHEPHALI
SANJAY
MORMARE
                   Merit Magnum Construction (Formerly known as               ...Petitioners
Date: 2022.01.13
11:29:59 +0530     Vimal Builders ) & Anr
                         Versus
                   The State of Maharashtra & Ors                           ...Respondents


                   Ms Anjali Shah, i/b DSK Legal, for the Petitioner.
                   Mr Amit Shastri, AGP, for Respondent No. 1-State.
                   Mr Vijay D Patil, for Respondent No. 2-SRA.
                   Mr SB Pawar, i/b SK Legal Associates LLP, for Respondent No. 4.
                   Mr Jagdish G Aradwad (Reddy), for Respondent No. 8, AGRC.


                                                    Page 1 of 2
                                                 12th January 2022
              34-OSWP-565-2020 WITH IAL-31572-2021 WITH IA-2370-2020.DOC




Ms Shilpa Redkar, for the Respondent-MCGM.


                       CORAM        G.S. Patel &
                                    Madhav J. Jamdar, JJ.
                       DATED:       12th January 2022
PC:-


1. There is no urgency in the matter.

2. Parties are at liberty to seek a circulation or listing after 31st January 2022.

3. In the meantime, service is to be effected on the Respondents, if not already done.

4. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 12th January 2022