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Madhya Pradesh High Court

Principal Commissioner Of Income ... vs M/S Swadesh Developers And Builders ... on 30 June, 2022

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                                         1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                      BEFORE
                                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                                  CHIEF JUSTICE
                                                                         &
                                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                                ON THE 30th OF JUNE, 2022

                                                       INCOME TAX APPEAL No. 50 of 2022

                                              Between:-
                                              PRINCIPAL COMMISSIONER OF INCOME TAX
                                              (CENTRAL) BHOPAL M.P.

                                                                                                      .....APPELLANT
                                              (BY SHRI SANJAY LAL - ADVOCATE - ABSENT)

                                              AND

                                              M/S SWADESH DEVELOPERS AND BUILDERS
                                              PREMIER ORCHARD THROUGH BEHIND
                                              PEOPLES MALL, OPP. BMHRC, KAROND BY
                                              PASS ROAD BHOPAL M.P.

                                                                                                     .....RESPONDENT


                                            This appeal coming on for orders this day, Hon'ble Shri Justice Ravi
                                     Malimath, Chief Justice passed the following:
                                                                          ORDER

None appears for the appellant.

Even after granting sufficient time, defaults have not been cured. Hence, the appeal is dismissed.

                                           (RAVI MALIMATH)                                        (VISHAL MISHRA)
Signature Not Verified
  SAN                                        CHIEF JUSTICE                                             JUDGE
                                     SKM
Digitally signed by SANTOSH MASSEY
Date: 2022.06.30 17:36:49 IST