Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(iii) in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

(iii)on payment of all arrears of property tax (when disconnection is made on this account).