Capital Roadways And Finance Pvt.Ltd. vs The State Of Madhya Pradesh on 10 October, 2023

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Madhya Pradesh High Court

Capital Roadways And Finance Pvt.Ltd. vs The State Of Madhya Pradesh on 10 October, 2023

Bench: Sanjay Dwivedi

IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJAY DWIVEDI
ON THE 10TH OF OCTOBER, 2023
WRIT PETITION NO. 11205 OF 2023

BETWEEN:-

SMT. SANGEETA JAISWAL, WIFE OF RAJ KUMAR
SINGH JAISWAL, AGED ABOUT 42 YEARS,
OCCUPATION BUS OPERATOR, RESIDENT OF
H.NO. 240/1, WARD NO. 12, CHARAULA
MOHALLA, SHAHDOL, DISTRICT SHAHDOL, M.P.

. .....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UP-SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN, BHOPAL, DISTRICT BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR, M.P.

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, REWA, DISTRICT REWA,
M.P.

4. THE REGIONAL TRANSPORT OFFICER,
REWA, DISTRICT REWA, M.P.

5. SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER, REWA
(ADDITIONAL CHARGE) DISTRICT REWA,
M.P.

.....RESPONDENTS

(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
2

THE RESPONDENTS/STATE)

WRIT PETITION NO. 7430 OF 2023
BETWEEN:-

1. PARMINDER PAL SINGH GULATI, SON OF
LATE BHAGWAN DAS GULATI, AGED
ABOUT 65 YEARS, MANAGING DIRECTOR -
CAPITAL ROADWAYS AND BUILDERS,
OCCUPATION BUS OPERATOR, RESIDENT
OF CHHOLA ROAD, BHOPAL, DISTRICT
BHOPAL, M.P.

2. CHARANJEET SINGH GULATI, SON OF
LATE BHAGWAN DAS GULATI, AGED
ABOUT 62 YEARS, MANAGING DIRECTOR -
CAPITAL ROADWAYS AND FINANCE PVT.
LTD. OCCUPATION BUS OPERATOR,
RSIDENTOF CHHOLA ROAD, BHOPAL,
DISTRICT BHOPAL, M.P.

. .....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE AWAR
SACHIV, DEPARTMENT OF TRANSPORT,
VALLABH BHAWAN, BHOPAL, DISTRICT
BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR, M.P.

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, BHOPAL, DISTRICT
BHOPAL, M.P.

4. THE REGIONAL TRANSPORT OFFICER,
BHOPAL, DISTRICT BHOPAL, M.P.

5. ARUN KUMAR SINGH, REGIONAL DEPUTY
TRANSPORT COMMISSIONER,BHOPAL
(ADDITIONAL CHARGE) DISTRICT
BHOPAL, M.P.
3

6. SMT. KAVITA SIANHA, W/O SHRI SANJAY
KUMAR SINHA, AGED ABOUT 50 YEARS,
OCCUPATION BUS OPERATOR, R/O C/O
MUKESH KUMAR, H.NO. 6/14, IBRAHIM
GANJ ROAD, BHOPAL, DISTRICT BHOPAL,
M.P.

7. RAJNI SHARMA, W/O KISHRE SHARMA,
AGED ABOUT 58 YEARS, OCCUPATION BUS
OPERATOR, R/O H.NO. 5, PH-I, SHRIRAM
CLY, HOSHANGABAD ROAD, BHOPAL,
DISTRICT BHOPAL, M.P.

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)

WRIT PETITION NO. 3982 OF 2022
BETWEEN:-

MOHAMMAD ZAKIR KHAN, SON OF
MOHAMMAD ATIQUE, AGED ABOUT 50 YEARS,
OCCUPATION BUS OPERATOR, RESIDENT OF
H.NO. 113, GALI NO. 8, BAG MAHAMAI, BHOPAL,
M.P.

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UPPER
SACHIV, DEPARTMENT OF TRANSPORT,
VALLABH BHAWAN, BHOPAL, DISTRICT
BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, SIROL, DISTRICT GWALIOR,
M.P.

3. THE REGIONAL TRANSPORT
AUTHORITY/REGIONAL DEPUTY
TRANSPORT COMMISSIONER, BHOPAL,
M.P.

4. THE REGIONAL TRANSPORT OFFICER,
BHOPAL, DISTRICT BHOPAL, M.P.
4

5. ARUN KUMAR SINGH, REGIONAL
TRANSPORT AUTHORITY/REGIONAL
DEPUTY TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE), BHOPAL, M.P.

6. SANJAY TIWARI, ADDITIONAL CHARGE OF
REGIONAL TRANSPORT OFFICER,
BHOPAL, M.P.

.....RESPONDENTS

(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)

WRIT PETITION NO. 3859 OF 2023
BETWEEN:-

LAXMAN SANTWANI, S/O GHANSHYAM DAS
SANTWANI, AGED ABOUT 48 YEARS,
OCCUPATION BUS OPERATOR, R/O H.NO. 1/17,
BEHIND NARMADA BHAWAN, PANCHSHEEL,
BHOPAL, DISTRICT BHOPAL, M.P.

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UP-SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN, BHOPAL, DISTRICT BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, GWALIOR,
DISTRICT GWALIOR, M.P.

3. THE DEPUTY TRANSPORT
COMMISSIONER, JABALPUR, DISTRICT
JABALPUR, MP.

4. THE REGIONAL TRANSPORT OFFICER,
JABALPUR, DISTRICT JABALPUR, MP

5. SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER
5

(ADDITIONAL CHARGE), JABALPUR,
DISTRICT JABALPUR, M.P.

6. JITENDRA KUMAR RAGHUVANSHI,
REGIONAL TRANSPORT OFFICER
(ADDITIONAL CHARGE) JABALPUR,
DISTRICT JABALPUR, M.P.

.....RESPONDENTS

(SHRI GIRISH KEKRE - GOVERNMENT ADVOCATE FOR THE
RESPONDENTS/STATE)
(SHRI SUBODH KUMAR PANDEY - ADVOCATE FOR THE
RESPONDENTS/INTERVENORS)

WRIT PETITION NO. 11864 OF 2023
BETWEEN:-

M/S R.J. FOUZDAR BUS SERVICE THROUGH
PARTNER RAKESH FOUZDAR, SON OF SHRI J.D.
FOUZDAR, AGED ABOUT 67 YEARS,
OCCUPATION BUS OPERATOR, RESIDENT OF
BALAGANJ, HOSHANGABAD, DISTRICT
HOSHANGABAD,M.P.

. .....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UP-SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN, BHOPAL, DISTRICT BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR, M.P.

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, JABALPUR, DISTRICT
JABALPUR, M.P.

4. THE REGIONAL TRANSPORT OFFICER,
JABALPUR, DISTRICT JABALPUR, M.P.

5. SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER, JABALPUR
6

(ADDITIONAL CHARGE) DISTRICT
JABALPUR, M.P.

6. JITENDRA KUMAR RAGHUVANSHI,
REGIONAL TRANSPORT OFFICER
(ADDITIONAL CHARGE), JABALPUR,
DISTRICT JABALPUR, M.P.

7. M/S SRIDURGAMBA TRANSWAY PVT. LTD.
THROUGH ITS DIRECTOR, BUS DEPOT,
BEHIND SIHORE NAKA, BAIRAGARH,
BHOPAL, DISTRICT BHOPAL, M.P.

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)
(SHRI SUBODH KUMAR PANDEY- ADVOCATE FOR THE
RESPONDENTS/INTERVENORS)

WRIT PETITION NO. 13592 OF 2023
BETWEEN:-

VIJAY SHUKLA, SON OF KESHAV PRASAD
SHUKLA, AGED ABOUT 46 YEARS, OCCUPATION
BUS OPERATOR, RESIDENTS OF GURU SAHEB
WARD MULTAI, DISTRICT BETUL, M.P.

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UP-SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN, BHOPAL, DISTRICT BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR, M.P.

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, JABALPUR, DISTRICT
JABALPUR, M.P.

4. THE REGIONAL TRANSPORT OFFICER,
JABALPUR, DISTRICT JABALPUR, M.P.
7

5. SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER, JABALPUR
(ADDITIONAL CHARGE) DISTRICT
JABALPUR, M.P.

6. JITENDRA KUMAR RAGHUVANSHI,
REGIONAL TRANSPORT OFFICER
(ADDITIONAL CHARGE), JABALPUR,
DISTRICT JABALPUR, M.P.

7. M/S SRI DURGAMBA TRANSWAY PVT. LTD.
THROUGH ITS DIRECTOR, BUS DEPOT,
BEHIND SIHORE NAKA, BAIRAGARH,
BHOPAL, DISTRICT BHOPAL, M.P.

.....RESPONDENTS
(SHRI GIRISH KEKRE - GOVERNMENT ADVOCATE FOR THE
RESPONDENTS/STATE)
(SHRI SUBODH KUMAR PANDEY - ADVOCATE FOR THE
RESPONDENTS/INTERVENORS)

WRIT PETITION NO. 6033 OF 2021
BETWEEN:-

AYUSH TRAVELS PROPRIETOR GABHAR SINGH,
PROFESSION BUS PERMIT, CITY DEPO CAMPUS,
BHOPAL THROUGH POWER OF ATTORNEY
HOLDER S.K. MOHD. ANEES, S/O SHEIKH
MOHD. ZAHEER, AGED ABOUT 44 YEARS, R/O
INDRA NAGAR, PUTLIGHAR COLONY,
SHAHJAHANBAD, BHOPAL,M.P.

. .....PETITIONER

(BY SHRI H.C. KOHLI - ADVOCATE)

AND

1. STATE OF M.P. THROUGH ITS PRINCIPAL
SECRETARY, TRANSPORT DEPARTMENT,
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (M.P.).

2. TRANSPORT COMMISSIONER, MOTI
MAHAL, DISTRICT GWALIOR, M.P.
8

3. REGIONAL TRANSPORT AUTHORITY
REGIONAL TRANSPORT OFFICE, BHOPAL
(M.P.).

4. SECRETARY REGIONAL TRANSPORT
AUTHORITY, REGIONAL TRANSPORT
OFFICE, BHOPAL,M.P.

5. PRAKASH JAT, S/O SHRI GOPAL JAT, BUS
OPERATOR, R/O AB ROAD, DEVAS, M.P.

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)

WRIT PETITION NO. 3001 OF 2022
BETWEEN:-

RAJESH MIGLANI, SON OF SHYAM SUNDER
MIGLANI, AGED ABOUT 50 YEARS,
OCCUPATION BUS OPERATOR, RESIDENT OF
NARSINGHPUR NAKA, CHHINDWARA, M.P.

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UPPER
SACHIV, DEPARTMENT OF TRANSPORT,
VALLABH BHAWAN, BHOPAL, DISTRICT
BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, SIROL, DISTRICT GWALIOR,
M.P.

3. THE REGIONAL TRANSPORT
AUTHORITY/REGIONAL DEPUTY
TRANSPORT COMMISSIONER, BHOPAL,
M.P.

4. THE REGIONAL TRANSPORT OFFICER,
BHOPAL, M.P.

5. ARUN KUMAR SINGH, REGIONAL
TRANSPORT AUTHORITY/REGIONAL
9

DEPUTY TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE), BHOPAL,M.P.

6. SANJAY TIWARI, ADDITIONAL CHARGE OF
REGIONAL TRANSPORT OFFICER BHOPAL,
M.P.

7. THE DIRECTOR SRIDURGAMBA
TRANSWAY PVT. LTD. THROUGH ITS
DIRECTOR, CITY BUS DEPOT, BEHIND
SEHORA NAKA, BAIRAGARH, BHOPAL,
DISTRICT BHOPAL, M.P.

8. LAXMAN SANTWANI SON GHANSHYAM
DAS SANTWANI, BUS OPERATOR, ADDRESS
1/7, BEHIND NARMADA BHAWAN,
PANCHSHEEL NAGAR, BHOPAL, M.P.

9. MRS. KANCHAN TIWARI, W/O VIJAY
TIWARI, BUS OPERATOR, ADDRESS H.NO.
17 F-3, VISHAL NAGAR, NILBAD, BHOPAL,
M.P.

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)
(SHRI BRIJESH KUMAR DUBEY- AND SUBODY KUMAR PANDEY-
ADVOCATES FOR RESPONDENTS/INTERVENORS)

WRIT PETITION NO. 27740 OF 2021
BETWEEN:-

CAPITAL ROADWAYS THROUGH PROPRIETOR
CHARANJEET SINGH GULATI, SON OF LATE
BHAGWAN DAS GULATI, AGED ABOUT 65
YEARS, OCCUPATION BUS OPERATOR,
RESIDENT OF CHHOLA ROAD BHOPAL, M.P.

.....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THROUGH THE UP SACHIV-
KARMIK, GENERAL ADMINISTRATION
10

DEPARTMENT, VALLABH BHAWAN,
BHOPAL, M.P.

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, SIROL, DISTRICT GWALIOR,
M.P.

3. THE REGIONAL TRANSPORT
AUTHORITY/REGIONAL DEPUTY
TRANSPORT COMMISSIONER, JABALPUR,
M.P.

4. THE REGIONAL TRANSPORT OFFICER,
KARMETA, DISTRICT JABALPUR, M.P.

5. THE DIRECTOR SHRI DURGAMBA
TRANSWAY PVT. LTD. THROUGH ITS
DIRECTOR, CITY BUS DEPOT, BAIRAGARH,
BHOPAL, DISTRICT BHOPAL, M.P.

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)

WRIT PETITION No. 10844 OF 2023

BETWEEN:-

MANGAL SINGH CHOUHAN S/O
LAXMINARAYAN CHOUHAN, AGED ABOUT 48
YEARS, OCC+66UPATION: BUS OPERATOR R/O
WARD NO 5, HANUMAN CHOWK SEHORE
DISTRICT SEHORE (MADHYA PRADESH)

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF TRANSPORT VALLABH
BHAWAN BHOPAL DISTRICT BHOPAL
(MADHYA PRADESH)

2. TRANSPORT COMMISSIONER MADHYA
PRADESH HURRA HILLS DISTRICT
GWALIOR (M.P.)
11

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER UJJAIN DISTRICT UJJAIN
(M.P)

4. THE REGIONAL TRANSPORT OFFICER
UJJAIN DISTRICT UJJAIN (M.P)

5. RAJESH BATHAM REGIONAL DEPUTY
TRANSPORT COMMISSIONER UJJAIN
(ADDITIONAL CHARGE) DISTRICT UJJAIN
(M.P)

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)
(SHRI SUBODH KUMAR PANDEY - ADVOCATE FOR THE
RESPONDENTS/INTERVENORS)

WRIT PETITION No. 13102 of 2023
BETWEEN:-

CAPITAL ROADWAYS AND FINANCE PVT. LTD.
THROUGH DIRECTOR CHARANJEET SINGH
GULATI S/O LATE BHAGWAN SINGH GULATI
AGED ABOUT 65 YEARS OCCUPATION BUS
OPERATOR R/O CHHOLA ROAD BHOPAL
DISTRICT BHOPAL (M.P)

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP-SACHIV DEPARTMENT
OF TRANSPORT VALLABH BHAWAN
BHOPAL DISTRICT BHOPAL (M.P)

2. TRANSPORT COMMISSIONER MADHYA
PRADESH HURRA HILLS DISTRICT
GWALIOR (M.P)

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER BHOPAL DISTRICT
BHOPAL (M.P)
12

4. THE REGIONAL TRANSPORT OFFICER
BHOPAL DISTRICT BHOPAL (M.P)

5. ARUN KUMAR SINGH REGIONAL DEPUTY
TRANSPORT COMMISSIONER BHOPAL
(ADDITIONAL CHARGE) DISTRICT BHOPAL
(M.P)

.....RESPONDENTS
(SHRI GIRISH KEKRE - GOVERNMENT ADVOCATE FOR THE
RESPONDENTS/STATE)

WRIT PETITION No. 5957 of 2022

BETWEEN:-

M/S R.J. FOUZDAR BUS SERVICE THROUGH
PARTNER RAKESH FOUZDAR S/O J.D. FOUZDAR
AGED ABOUT 69 YEARS OCCUPATION BUS
OPERATER R/O BALAGANJ HOSHANGABAD
(M.P)

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP. SACHIV KARMIK
DEPARTMENT OF TRANSPORT VALLABH
BHAWAN BHOPAL (M.P.)

2. TRANSPORT COMMISSIONER M.P. SIROL
GWALIOR (M.P.)

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER JABALPUR (M.P)

4. THE REGIONAL TRANSPORT OFFICER
JABALPUR (M.P.)

5. SUNIL KUMAR SHUKLA REGIONAL
DEPUTY TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE ) JABALPUR (M.P.)

6. SANTOSH PAL ADDITIONAL CHARGE OF
REGIONAL TRANSPORT OFFICER
JABALPUR (M.P.)
13

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)
(SHRI BRIJESH KUMAR DUBEY AND SHRI SUBODH PANDEY -
ADVOCATES FOR THE RESPONDENTS/INTERVENORS)

CONTEMPT CASE NO. 4115 OF 2023

BETWEEN:-

M/S R.J. FOUZDAR BUS SERVICE THROUGH
PARTNER RAKESH FOUZDAR S/O J.D. FOUZDAR
AGED ABOUT 70 YEARS OCCUPATION BUS
OPERATER R/O BALAGANJ HOSHANGABAD
(M.P)

. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

JITENDRA KUMAR RAGHUVANSHI, REGIONAL
TRANSPORT OFFICER, KARMETA JABALPUR,
DISTRICT JABALPUR, M.P.

.....RESPONDENTS
(BY SHRI SWAPNIL GANGULI- ADVOCATE)

WRIT PETITION No. 26204 of 2022
BETWEEN:-
1. CAPITAL ROADWAYS AND FINANCE PVT.
LTD. THROUGH ITS DIRECTOR CHARANJIT
SINGH GULATI SON OF BHAGWAN SINGH
GULATI AGED ABOUT 66 YEARS
OCCUPATION BUS OPERATOR ADDRESS
CATEGORIZED MARKET CHHOLA ROAD
BHOPAL DISTRICT BHOPAL (M.P)

2. CAPITAL ROADWAYS AND BUILDERS
THROUGH ITS PARTNER PARMINDER PAL
SINGH GULATI S/O BHAGWAN SINGH
14

GULATI, AGED ABOUT 64 YEARS ADDRESS
CATEGORIZED MARKET CHHOLA ROAD,
BHOPAL DISTRICT BHOPAL (M.P)
. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP-SACHIV (KARMIK)
TRANSPORT DEPARTMENT VALLABH
BHAWAN BHOPAL (M.P.)

2. TRANSPORT COMMISSIONER MADHYA
PRADESH, HURRA HILLS, GWALIOR,
DISTRICT GWALIOR (M.P)

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, BHOPAL DISTRICT
BHOPAL (M.P)

4. THE REGIONAL TRANSPORT OFFICER,
BHOPAL DISTRICT BHOPAL (M.P)

5. ARUN KUMAR SINGH, REGIONAL DEPUTY
TRANSPORT COMMISSIONER,
(ADDITIONAL CHARGE), BHOPAL
DISTRICT BHOPAL (M.P).

6. SANJAY TIWARI, REGIONAL TRANSPORT
OFFICER (ADDITIONAL CHARGE) BHOPAL
DISTRICT BHOPAL (M.P).

7. SHEIKH FAIZAN S/O SHEIKH AJIJ
OCCUPATION: BUS OPERATOR R/O H.NO
34/1, BAGH MUFTI SAHEB
SHAHJAHANABAD, BHOPAL DISTRICT
BHOPAL (M.P).

8. SMT. KAVITA SINHA W/O SANJAY KUMAR
SINHA OCCUPATION: BUS OPERATOR R/O
H.NO. 6/14, IBRAHIM GANJ, MAIN ROAD,
BHOPAL DISTRICT BHOPAL (M.P)

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)
15

WRIT PETITION No. 26626 of 2022
BETWEEN:-

SMT. MADHVI UPADHYAYA W/O SHRI
DHARMENDRA UPADHYAYA, AGED ABOUT 49
YEARS, PROPRIETOR NEELU TRAVELS,
OCCUPATION: BUS OPERATOR R/O NEW
GANDHI NAGAR, TEELA JAMAPURA, BHOPAL,
DISTRICT BHOPAL (M.P)
. .....PETITIONER

(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP-SACHIV DEPARTMENT
OF TRANSPORT, VALLABH BHAWAN
BHOPAL (M.P).

2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, GWALIOR,
DISTRICT GWALIOR (M.P)

3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, NARMADAPURAM
SAMBHAG DISTRICT HOSHANGABAD (M.P)

4. THE REGIONAL TRANSPORT OFFICER,
NARMADAPURAM SAMBHAG
HOSHANGABAD DISTRICT HOSHANGABAD
(M.P)

5. SMT. NISHA CHOUHAN, ADDITIONAL
CHARGE REGIONAL TRANSPORT
OFFICER, NARMADAPURAM SAMBHAG
HOSHANGABAD DISTRICT HOSHANGABAD
(M.P)

6. MANZOOR KHAN, BUS OPERATOR
HOSHANGABAD, R/O CHHEEPA MOHALLA,
SHOBHAPUR NARMADAPURAM SAMBHAG,
DISTRICT HOSHANGABAD (M.P)

7. AYUSH BAMORIYA, BUS OPERATOR R/O
MAHARANA PRATAP NAGAR, PIPARIYA,
DISTRICT HOSHANGABAD (M.P)
16

8. ALOK BAMORIYA, BUS OPERATOR R/O
MAHARANA PRATAP NAGAR, PIPARIYA,
DISTRICT HOSHANGABAD (M.P)

9. SMT. MEENA PATERIA, BUS OPERATOR
R/O GANDHIGANJ, PAHMADHI, DISTRICT
HOSHANGABAD (M.P).

10. LAXMI BANWARI, BUS OPERATOR R/O
NEAR ORDNANCE FACTORY ITARSI,
DISTRICT HOSHANGABAD (M.P)

11. RAM KISHORE YADAV, BUS OPERATOR
HOSHANGABAD R/O VILLAGE KESLA,
TEHSIL ITARSU, DISTRICT HOSHANGABAD
(M.P)

12. LEENA LAMANIA, BUS OPERATOR
NARSINGHPUR R/O BUS STAND
GADARWARA, DISTRICT NARSINGHPUR
(M.P)

13. ARCHANA YADAV, BUS OPERATOR
HOSHANGABAD R/O VILLAGE SHIVPUR,
TEHSIL SEONI MALWA, DISTRICT
HOSHANGABAD (M.P)

14. SHIV DAYAL SAHU, BUS OPERATOR BETUL
R/O ATHNER, DISTRICT BETUL (M.P)

15. HEMANT KUMAR BAGADERE, BUS
OPERATOR BETUL R/O KOTHI BAZAR,
BETUL (M.P)

16. CHARTERED BUS SERVICE PRIVATE
LIMITED, THROUGH ITS MANAGER BUS
STAND, INDORE, DISTRICT INDORE (M.P)

.....RESPONDENTS
(SHRI SWAPNIL GANGULI- DEPUTY ADVOCATE GENERAL FOR
THE RESPONDENTS/STATE)
(SHRI BRIJESH KUMAR DUBEY- ADVOCATE FOR THE
RESPONDENTS/INTERVENORS)

WRIT PETITION No.2713 of 2023
BETWEEN:-

SMT. TASNEEM KHAN, WIFE OF SHAMEEM
17

KHAN, AGED ABOUT 52 YEARS, OCCUPATION -
BUS OPERATOR, R/O. MAHAVIR WARD,
MULTAI, DISTRICT BETUL (M.P.)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP-SACHIV,,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN BHOPAL (M.P)
2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR (M.P.)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, JABALPUR, DISTRICT
JABALPUR (M.P.)
4. THE REGIONAL TRANSPORT OFFICER,
JABALPUR, DISTRICT JABALPUR (M.P.)
5. SHRI SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE), JABALPUR,
DISTRICT JABALPUR (M.P.)
6. SHRI JITENDRA KUMAR RAGHUVANSHI,
REGIONAL TRANSPORT OFFICER
(ADDITIONAL CHARGE), JABALPUR,
DISTRICT JABALPUR (M.P.)
7. PAIGWAR TOORS TRAVELS &
TRANSPORT THROUGH ITS PROPRIETOR
SMT. SADHNA PAIGWAR, W/O. M.K.
PAIGWAR, OCCUPATION-BUS OPERATOR,
R/O. HOUSE NO.20, PATEL WALI GALI,
BARHEDI, DISTRICT BHOPAL (M.P.)
......RESPONDENTS
(SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL
FOR RESPONDENT/STATE.)
(SHRI SUBODH KUMAR PANDEY - ADVOCATE FOR
RESPONDENT No. 7)

WRIT PETITION No.5466 of 2021
BETWEEN:-
18

M/S. R.J. FOUZDAR BUS SERVICE THROUGH
MANAGING PARTNER RAKESH FOUZDAR, SON
OF LATE J.D. FOUZDAR, AGED ABOUT 65 YEARS,
OCCUPATION-BUS OPERATOR, RESIDENT OF
BALAGANJ, HOSHANGABAD (M.P.)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN BHOPAL (M.P)
2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, SIROL, GWALIOR (M.P.)
3. THE REGIONAL TRANSPORT
AUTHORITY/REGIONAL DEPUTY
TRANSPORT COMMISSIONER, GWALIOR,
CHAMBAL SAMBHAG, DISTRICT
GWALIOR (M.P.)
4. THE REGIONAL TRANSPORT OFFICER,
NARMADAPURAM SAMBHAG,
HOSHANGABAD, DISTRICT
HOSHANGABAD (M.P.)
5. CHARTERED BUS PRIVATE LIMITED,
THROUGH ITS MANAGING DIRECTOR, 30,
RESIDENCY AREA, AB ROAD, OPPOSITE
MGM MEDICAL COLLEGE, INDORE (MP.)
......RESPONDENTS
(SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL
FOR RESPONDENT/STATE.)
(SHRI SAMDARSHI TIWARI, R.N. TRIPATHI - ADVOCATES FOR
THE RESPONDENTS/INTERVENORS)

WRIT PETITION No.5954 of 2023
BETWEEN:-

1. SHAILENDRA VIJAYVARGIYA, SON OF
SHRI K.K. VIJAYVARGIYA, AGED ABOUT
48 YEARS, OCCUPATION-BUS OPERATOR,
R/O. NAGAR NIGAM CITY BHOPAL,
19

DISTRICT BHOPAL (M.P)
2. SMT. TASNEEM KHAN, WIFE OF
SHAMEEM KHAN, AGED ABOUT 52
YEARS, OCCUPATION-BUS OPERATOR,
R/O. MAHAVIR WARD, MULTAI,
DISTRICT BETUL (M.P.)
.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP-SACHIV,,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN BHOPAL (M.P)
2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR (M.P.)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, NARMADAPURAM
SAMBHAG, DISTRICT HOSHANGABAD
(M.P)
4. THE REGIONAL TRANSPORT OFFICER,
NARMADAPURAM SAMBHAG, DISTRICT
HOSHANGABAD (M.P)
5. SHRI ARUN KUMAR SINGH, REGIONAL
DEPUTY TRANSPORT COMMISSIONER
NARMADAPURAM SAMBHAG
(ADDITIONAL CHARGE), DISTRICT
HOSHANGABAD (M.P)
6. SHRI SHIV DAYAL SAHU, S/O.NATTU
SAHU, OCCUPATION-BUS OPERATOR,
R/O. AZAD WARD, ATHNER, BETUL,
DISTRICT BETUL (M.P.)
7. PAIGWAR TOORS TRAVELS &
TRANSPORT THROUGH ITS PROPRIETOR
SMT. SADHNA PAIGWAR, W/O. M.K.
PAIGWAR, OCCUPATION-BUS OPERATOR,
R/O. HOUSE NO.20, PATEL WALI GALI,
BARHEDI, DISTRICT BHOPAL (M.P.)
......RESPONDENTS
(SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL
FOR RESPONDENT/STATE.)
20

WRIT PETITION No.12506 of 2023
BETWEEN:-

ABDUL JALIL S/O SHRI ABDUL AZIZ, AGED
ABOUT 45 YEARS, OCCUPATION-BUS
OPERATOR, R/O. HOUSE NO.13,
KUMAHARPURA, SHAHJAHANABAD, BHOPAL,
DISTRICT BHOPAL (M.P)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

WRIT PETITION No.16966 of 2022
BETWEEN:-

LAXMAN SANTWANI S/O SHRI GHANSHYAM
DAS SANTWANI, AGED ABOUT 48 YEARS,
OCCUPATION -BUS OPERATOR, R/O. HOUSE
NO.1/17, BEHIND NARMADA BHAWAN,
21

PANCHSHEEL, BHOPAL, DISTRICT BHOPAL
(M.P)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN BHOPAL (M.P)
2. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, JABALPUR, JABALPUR
(M.P.)
3. THE REGIONAL TRANSPORT OFFICER,
JABALPUR, DISTRICT JABALPUR (M.P)
4. SHRI SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE), JABALPUR,
DISTRICT JABALPUR (M.P.)
6. SANTOSH PAL, REGIONAL TRANSPORT
OFFICER (ADDITIONAL CHARGE),
KARMETA, JABALPUR, DISTRICT
JABALPUR (M.P.)
......RESPONDENTS
(SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL
FOR RESPONDENT/STATE.)
(SHRI RAJEEV SHRIVASTAVA AND SHRI SUBODH KUMAR
PANDEY - ADVOCATES FOR THE INTERVENERS)

CONTEMPT CASE NO.2245 OF 2022
BETWEEN:-

LAXMAN SANTWANI S/O SHRI GHANSHYAM
DAS SANTWANI, AGED ABOUT 48 YEARS,
OCCUPATION -BUS OPERATOR, R/O. HOUSE
NO.1/17, BEHIND NARMADA BHAWAN,
PANCHSHEEL, BHOPAL, DISTRICT BHOPAL
(M.P)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND
22

JITENDRA SHARMA, ADDITIONAL CHARGE -
REGIONAL TRANSPORT OFFICER, KARMETA,
JABALPUR, DISTRICT JABALPUR.
......RESPONDENTS
(BY SHRI SWAPNIL GANGULY - ADVOCATE )

WRIT PETITION No.20121 of 2022
BETWEEN:-

RAKESH FAUZDAR S/O LATE J.D. FAUZDAR,
AGED ABOUT 69 YEARS, OCCUPATION-BUS
OPERATOR, R/O. BALAGANJ, HOSHANGABAD,
DISTRICT HOSHANGABAD (M.P)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UPPER SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN BHOPAL (M.P)
2. TRANSPORT COMMISSIONER, M.P.,
SIROL, GWALIOR, DISTRICT GWALIOR
(M.P.)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, BHOPAL, DISTRICT
BHOPAL, (M.P.)
4. THE REGIONAL TRANSPORT OFFICER,
BHOPAL, DISTRICT BHOPAL (M.P)
5. ARUN KUMAR SINGH, REGIONAL
DEPUTY TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE), BHOPAL,
DISTRICT BHOPAL (M.P.)
6. SANJAY TIWARI, REGIONAL TRANSPORT
OFFICER (ADDITIONAL CHARGE),
BHOPAL, DISTRICT BHOPAL (M.P.)
......RESPONDENTS
(SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL
FOR RESPONDENT/STATE.)
23

WRIT PETITION No.26358 of 2022
BETWEEN:-

SHEIKH WASIM, SON OF SHEIKH WASEER,
AGED ABOUT 56 YEARS, OCCUPATION - BUS
OPERATOR, R/O. HOUSE NO. 14,
JAHANGIRABAD, BHOPAL DISTRICT BHOPAL
(M.P.)
.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP-SACHIV(KARMIK),
DEPARTMENT OF TRANSPORT, VALLABH
BHAWAN BHOPAL (M.P)
2. TRANSPORT COMMISSIONER, MADHYA
PRADESH, HURRA HILLS, DISTRICT
GWALIOR (M.P.)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, BHOPAL, DISTRICT
BHOPAL (M.P.)
4. THE REGIONAL TRANSPORT OFFICER,
BHOPAL, DISTRICT BHOPAL (M.P.)
5. SHRI ARUN KUMAR SINGH, REGIONAL
DEPUTY TRANSPORT COMMISSIONER
(ADDITIONAL CHARGE), BHOPAL,
DISTRICT BHOPAL (M.P.)
6. SHRI SANJAY TIWARI, REGIONAL
TRANSPORT OFFICER (ADDITIONAL
CHARGE), BHOPAL, DISTRICT BHOPAL
(M.P.)
7. M/S. SATGURU TRANSPORT SERVICE
THROUGH ITS PROPRIETOR RUPINDER
SINGH, OCCUPATION-BUS OPERATOR,
ADDRESS-7, SANJAY SHOPPING CENTRE,
NEW BUS STAND, VIDISHA, DISTRICT
VIDISHA (M.P.)
......RESPONDENTS
(SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL
FOR RESPONDENT/STATE.)
(SHRI SUBODH KUMAR PANDEY - ADVOCATE FOR THE
RESPONDENTS/INTERVENERS)
24

WRIT PETITION No.5480 of 2021
BETWEEN:-

M/S R.J. FOUZDAR BUS SERVICE THR.
MANAGING PARTNER RAKESH FOUZDAR S/O
LATE J.D. FOUZDAR AGED 65 YEARS OCC. BUS
OPERATER, R/O BALAGANJ HOSHANGBAD (MP)

.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH THR.
THE SECRETARY DEPT. OF TRANSPORT
VALLABH BHAWAN BHOPAL (MP)
2. TRANSPORT COMMISSIONER M.P. SIROL,
GWALIOR (MP)
3. REGIONAL TRANSPORT
AUTHORITY/REGIONAL DEPUTY
TRANSPORT COMMISSIONER GWALIOR
CHAMBAL SAMBHAG, DISTT. GWALIOR
(MP)
4. REGIONAL TRANSPORT OFFICER
NARMADAPURA SAMBHAG HOSHANGABAD
(MP)
5. SHAILESH SHIVHARE S/O PRABHUDAYAL
SHIVHARE OCCUPATION: BUS OPERATOR,
RESIDENT OF BALAGANJ DISTT.
HOSHANGABAD (MP)
6. SHDHIR SITOKE S/O SHRIKRASHAN,
OCCUPATION BUS OPERATOR, R/O M 146-1,
ASHAPUR T-KHALWA, KHANDWA (MP)
......RESPONDENTS

(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)
(SHRI SUBODH PANDEY AND SHRI BRAJESH KUMAR DUBEY -
ADVOCATES FOR THE RESPONDENTS/INTERVENORS)
25

WRIT PETITION No.5950 of 2022
BETWEEN:-

ALOK BAMORIA S/O SURESH CHAND BAMORIA,
AGED ABOUT 35 YEARS, OCCUPATION: BUS
OPERATOR R/O 28 NEAR DURGA MANDIR
BARKHEDI BHOPAL (MP)
.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UPPER SECRETARY
DEPARTMENT OF TRANSPORT VALLABH
BHAWAN BHOPAL (MP)
2. TRANSPORT COMMISSIONER M.P. SIROL,
GWALIOR (MP)
3. THE REGIONAL DEPUTY TRANSPORT
OFFICER BHOPAL (MP)
4. THE REGIONAL TRANSPORT OFFICER
BHOPAL (MP)
5. ARUN KUMAR SINGH REGIONAL DEPUTY
TRANSPORT COMMISSIONER (ADDITIONAL
CHARGE) BHOPAL (MP)
6. SANJAY TIWARI ADDITIONAL CHARGE OF
REGIONAL TRANSPORT OFFICER BHOPAL
(MP)
7. RAM SWAROOP MINA S/O DAULAT RAM
MINA, BUS OPERATOR, R/O BAIRAGARH,
TAHSIL HUZUR, DISTRICT BHOPAL
......RESPONDENTS

(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)

WRIT PETITION No.6381 OF 2022

BETWEEN:-
26

1 PRAYAG TRAVELS THROUGH PROPRIETOR
SMT. SARASWATI DEVI W/O LATE MAHESH
KUMAR SINGH AGED ABOUT 72 YEARS
OCCUPATION BUS OPERATOR R/O
GARAULA MOHALLA, SHAHDOL (MP)
2. BHUPENDRA TRAVELS THROUGH
PROPRIETOR SMT. NEELAM MANGLANI
W/O AYALDAS MANGLANI, AGED ABOUT 53
YEARS, OCCUPATION: BUS OPERATOR R/O
NEW BUS STAND, SHAHDOL (MP)

.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UP SACHIV KARMIK
DEPARTMENT OF TRANSPORT VALLABH
BHAWAN BHOPAL (MP)
2. TRANSPORT COMMISSIONER M.P. SIROL,
GWALIOR (MP)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER JABALPUR (MP)
4. THE REGIONAL TRANSPORT OFFICER
JABALPUR (MP)
5. SUNIL KUMAR SHUKLA REGIONAL DEPUTY
TRANSPORT COMMISSIONER (ADDITIONAL
CHARGE) JABALPUR (MP)
6. SANTOSH PAL, ADDITIONAL CHARGE OF
REGIONAL TRANSPORT OFFICER,
JABALPUR (MP)
......RESPONDENTS

(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)

WRIT PETITION No.16966 of 2022
BETWEEN:-

LAXMAN SANTWANI S/O SHRI GHANSHYAM DAS
27

SANTWANI, AGED ABOUT 48 YEARS,
OCCUPATION -BUS OPERATOR, R/O. HOUSE
NO.1/17, BEHIND NARMADA BHAWAN,
PANCHSHEEL, BHOPAL, DISTRICT BHOPAL (M.P)

.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

WRIT PETITION No.11528 of 2022
BETWEEN:-

1. SMT. SANGEETA SHIVHARE W/O SHRI
SHAILESH SHIVHARE, AGED ABOUT 35
YEARS, OCCUPATION BUS OPERATOR, R/O
BALAGANJ HOSHANGABAD, DISTRICT
HOSHANGABAD (MP)
2. SHAILESH SHIVHARE S/O P.D. SHIVHARE,
AGED ABOUT 38 YEARS, OCCUPATION: BUS
OPERATOR R/O BALAGANJ,
HOSHANGABAD (MP)
28

3. NITESH MALVIYA S/O R.S. MALVIYA, AGED
ABOUT 40 YEARS, OCCUPATION: BUS
OPERATOR R/O VILLAGE AARI, TEHSIL
BABAI, DISTRICT HOSHANGABAD (MP)
4. SUDHIR KUMAR SITOKE S/O SHRI KISHAN
SITOKE, AGED ABOUT 60 YEARS,
OCCUPATION: BUS OPERATOR R/O
VILLAGE ASHAPUR, DISTRICT KHANDWA
(MP)

.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THR : THE UPPER SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWANT, DISTRICT BHOPAL (MP)
2. TRANSPORT COMMISSIONER MP, SIROL,
GWALIOR, DISTRICT GWALIOR (MP)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER BHOPAL DISTRICT
BHOPAL (MP)
4. THE REGIONAL TRANSPORT OFFICER
BHOPAL DISTRICT BHOPAL (MP)
5. ARUN KUMAR SINGH (REGIONAL DEPUTY
TRANSPORT COMMISSIONER (ADDITIONAL
CHARGE), BHOPAL DISTRICT BHOPAL (MP)
6. SANJAY TIWARI, ADDITIONAL CHARGE OF
REGIONAL TRANSPORT OFFICER, BHOPAL
DISTRICT BHOPAL (MP)
......RESPONDENTS

(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)
(RESPONDENTS/INTERVENERS BY SHRI BRAJESH KUMAR
DUBEY AND SHRI SUBODH PANDEY - ADVOCATE)

WRIT PETITION No.15053 of 2022
BETWEEN:-
29

SMT. SANGEETA SHIVHARE W/O SHRI
SHAILESH SHIVHARE, AGED ABOUT 35 YEARS,
OCCUPATION BUS OPERATOR, R/O BALAGANJ
HOSHANGABAD, DISTRICT HOSHANGABAD
(MP)

.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. STATE OF M.P. THR : THE UPPER SACHIV,
DEPARTMENT OF TRANSPORT, VALLABH
BHAWANT, DISTRICT BHOPAL (MP)
2. TRANSPORT COMMISSIONER MP, SIROL,
GWALIOR, DISTRICT GWALIOR (MP)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER BHOPAL DISTRICT
BHOPAL (MP)
4. THE REGIONAL TRANSPORT OFFICER
BHOPAL DISTRICT BHOPAL (MP)
5. ARUN KUMAR SINGH (REGIONAL DEPUTY
TRANSPORT COMMISSIONER (ADDITIONAL
CHARGE), BHOPAL DISTRICT BHOPAL (MP)
6. MANGAL SINGH CHOUHAN S/O LAXMI
NARAYAN CHOUHAN OCCUPATION: BUS
OPERATOR R/O PLOT NO.51F NO.G-1,
NATRAJ HOUSING SOCIETY RATANPUR,
BHOPAL DISTRICT BHOPAL (MP)
......RESPONDENTS

(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)

WRIT PETITION No.21144 of 2022
BETWEEN:-

1. GULAB BAI DUBEY W/O SUNDER LAL
DUBEY, AGED ABOUT 52 YEARS,
OCCUPATION: BUS OPERATOR R/O SHAKTI
NAGAR, JABALPUR, DISTRICT JABALPUR,
(MP)
30

2. HARI OM MALVIYA S/O DHANNU LAL
MALVIYA, AGED ABOUT 48 YEARS,
OCCUPATION: BUS OPERATOR R/O BUS
STAND BETUL (MP)
.....PETITIONERS
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY DEPARTMENT
OF TRANSPORT VALLABH BHAWAN
BHOPAL (MP)
2. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER, JABALPUR DISTRICT
JABALPUR (MP)
3. THE REGIONAL TRANSPORT OFFICER,
JABALPUR DISTRICT JABALPUR (MP)
4. SHRI SUNIL SHUKLA, REGIONAL DEPUTY
TRANSPORT COMMISSIONER (ADDITIONAL
CHARGE) JABALPUR, DISTRICT JABALPUR
(MP)
5. SANTOSH PAL, REGIONAL TRANSPORT
OFFICER (WAS IN ADDITIONAL CHARGE)
KARMETA, JABALPUR DISTRICT JABALPUR
(MP)
6. THE DIRECTOR SHRI DURGAMBA
TRANSWAY PRIVATE LIMITED, THROUGH
ITS POWER ATTORNEY HOLDER SURENDRA
JAIN S/O G.D. JAIN BUS OPERATOR SHUKLA
NAGAR, GARHA, JABALPUR (MP)
7. JITENDRA KUMAR SHARMA, REGIONAL
TRANSPORT OFFICER(AT PRESENT
ADDITIONAL CHARGE), KARMETA,
DISTRICT JABALPUR (MP)
......RESPONDENTS

(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)
(RESPONDENT NO.6 BY SHRI SUBODH KUMAR PANDEY -
ADVOCATE)
31

WRIT PETITION No.23527 of 2022
BETWEEN:-

SHAILESH SHIVHARE S/O PRABHU DAYAL
SHIVHARE, AGED ABOUT 45 YEARS,
OCCUPATION: BUS OPERATOR R/O BALAGANJ
HOSHANGABAD DISTRICT HOSHANGABAD (MP)

.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE UPSACHIV (KARMIK)
DEPARTMENT OF TRANSPORT VALLABH
BHAWAN, BHOPAL (MP)
2. TRANSPORT COMMISSIONER MADHYA
PRADESH THROUGH HURRA HILLS
GWALIOR DISTRICT GWALIOR (MP)
3. THE REGIONAL DEPUTY TRANSPORT
COMMISSIONER THROUGH
NARMADAPURAM SAMBHAG DISTRICT
HOSHANGABAD (MP)
4. THE REGIONAL TRANSPORT OFFICER
NARMADAPURAM SAMBHAG
HOSHANGABAD (MP)
5. ARUN KUMAR SINGH REGIONAL DEPUTY
TRANSPORT COMMISSIONER (ADDITIONAL
CHARGE), NARMADAPURAM SAMBHAG,
DISTRICT HOSHANGABAD (MP)
6. RAM KISHORE YADAV S/O ASHARAM YADAV
OCCUPATION: BUS OPERATOR KESLA
NARMADAPURAM SAMBHAG DISTRICT
HOSHANGABAD (MP)
......RESPONDENTS
(RESPONDENT/STATE BY SHRI SWAPNIL GANGULY - DEPUTY
ADVOCATE GENERAL)
(RESPONDENT NO.6 BY SHRI BRAJESH KUMAR DUBEY -
ADVOCATE)
32

WRIT PETITION No.7906 OF 2022
BETWEEN:-

NARENDRA NATH TRIPATHI, S/O LATE SHRI
RAMSEWAK TRIPATHI, AGED ABOUT 38 YEARS,
OCCUPATION BUS OPERATOR, R/O 1017/E 1017/F,
OLD SHASTRI NAGAR, DISTRICT JABALPUR
(M.P.)
.....PETITIONER
(BY SHRI RAVINDRA NATH TRIPATHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY, TRANSPORT
DEPARTMENT, BALLABH BHAWAN,BHOPAL
(M.P.).
2. THE SECRETARY, REGIONAL TRANSPORT
AUTHORITY, JABALPUR, DISTRICT
JABALPUR (M.P.).
......RESPONDENTS
(BY SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL)
..............................................................................................................................................................................

Pronounced on : 10/10/2023
These petitions having been heard and reserved for orders,
coming on for pronouncement this day, the Court pronounced the
following:
ORDER

Although all the aforesaid petitions involving similar issue have been heard on different dates but they are being decided by this common order.

Since the issue involved in these petitions has already been decided by this Court in WP NO. 21460/2021-Shailesh Shivhare vs. The State of M.P. & others, vide order dated 10.10.2023, dismissing the petition therefore, all these petitions are also dismissed in the same 33 terms and observations made in WP No. 21460/2021 and the order passed in W.P. No. 21460/2021 shall apply mutatis mutandis in the present cases also.

It is further ordered that in view of the order passed in WP No. 21460/2021, the contempt petitions alleging contempt against the contemnor i.e. CONC Nos. 4115/2023 and 2245/2022 arising out of the orders passed in WP Nos. 5957/2022 and 16966/2022 respectively are also dismissed.

Let a copy of this order be kept in the records of all the aforesaid petitions.

(SANJAY DWIVEDI) JUDGE RAGHVENDRA SHARAN SHUKLA 2023.10.11 11:35:49 +05'30' Raghvendra

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