Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 78 in The M.P. Extension of Laws Act, 1958 78. The Madhya Pradesh National Parks Act, 1955 (VII of 1955) Section 1. - For sub-section (2), substitute-"(2) I t extends to and shall be in force in the whole of Madhya Pradesh."(2)Omit sub-section (3).
