Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 47 in Delhi Motor Vehicles Rules, 1993 47. Exemption from provisions of this chapter in general. - The Commissioner may by order in writing exempt any vehicle, or class of vehicle and any person or class of persons from the provisions of the rules given in this chapter.
