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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(2)(c) in The Goa, Daman and Diu Public Gambling Act, 1976

(c)the collection or soliciting of bets, receipts or distribution of winnings or prizes in money or otherwise in respect of wagering or betting or any act which is intended to aid or facilitate wagering or betting or such collection, soliciting, receipt or distribution,