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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(2) in The Goa, Daman and Diu Public Health Act, 1985

(2)No person who has care of a person whom he knows to be suffering from a notified disease shall cause or permit that person to expose others to risk of infection by his presence or conduct in any place referred to in sub-section (1)