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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(i) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(i)inspect, examine any building, plant, machinery, appliance or equipment used in connexion with the loading, unloading, movement or storage of cargoes in connexion with the preparation of ship or other vessels for the receipt or discharge or cargoes or leaving port;