Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(g) in Tamil Nadu Fire Service Rules, 1990

(g)be alert and keep himself in readiness to attend to fires, special services like rescue calls, stand-by duties at exhibitions, fairs, puja pandals, pumping out water from water-logged areas, tanks or ditches, destroying films, fire drills, removing overhead signboards, constituting public danger, etc., in the shortest possible time on alarm being sounded and carry out any order given by an officer in this connection to perform the work promptly;