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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(5) in The Orissa Government Servants' Conduct Rules, 1959

(5)[ Every Government servant shall, if any member of his family is engaged in trade or business or owns or manages an insurance agency or commission agency, report that fact to Government.] [Added vide Notification No. 13647-Gen./5.8.1970.]