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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(e) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(e)approve the necessary expenditure to be incurred by the Competent Authority for taking possession and realisation of the assets of the financial establishment: