Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Goa - Subsection Section 19(1) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980 (1)The authorised officer shall keep the fishing vessel impounded under section 18 in such place and in such manner as may be prescribed.
