Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 27(b) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007 (b)a decree, award or an order has already been passed by any competent Court or tribunal or authority or forum or commission, as the case may be.
