Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] Union of India - Subsection Section 35(2)(a) in The Offshore Areas Mineral (Development And Regulation) Act, 2002 (a)the terms and conditions of a reconnaissance permit, exploration licence or production lease under sub-section (1) of section 5;