Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(xxi) in The Manipur University Act, 1980

(xxi)to constitute for the benefit of its officers and employees pensions and provident funds as it may deem fit in such manner and subject to such conditions as may be prescribed ; and