Central Information Commission
Mr.Anil Kumar P vs National Housing Bank on 28 October, 2010
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(Ph: 0112616 0943)
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No.CIC/SM/C/2010/000768
Dated: 28 October 2010
Name of the Complainant : Shri Anil Kumar P
TC No. 08/469, Mangalathumana,
Temple Lane, Sreekaryam PO,
Thiruvananthapuram.
Name of the Public Authority : The Central Public Information Officer
National Housing Bank,
Core 5A, 3rd Floor, India Habitat Centre,
Lodhi Road, New Delhi 110003.
The First Appellate Authority
National Housing Bank,
Core 5A, 3rd Floor, India Habitat Centre,
Lodhi Road, New Delhi 110003.
ORDER
Background:
Shri Anil Kumar P of Thiruvananthapuram filed an RTI application with the CPIO of National Housing Bank, New Delhi on 19 May 2010. The PIO replied to his RTIapplication vide his letter dated 17 June 2010. Not satisfied with the information supplied by the CPIO, the Applicant approached the Central Information Commission in a complaint whereas he was required to approach the first Appellate Authority in an appeal. Decision:
2. On going through the complaint, it was observed that the Appellant did not utilize the channel of first Appellate Authority. The Commission has decided to treat this application as a first appeal and to remand this appeal to first Appellate Authority, National Housing Bank, New Delhi, who is directed to dispose of the appeal of Shri Anil Kumar P within twenty working days from the date of receipt of this decision, under intimation to Shri Vijay Bhalla, Assistant Registrar, Central Information Commission. If the Complainant is not satisfied with the orders of the first Appellate Authority, he/she will be free to move a second appeal before us as per Sec 19 (3) of the Right to Information (RTI) Act.
3. The Commission ordered accordingly.
(Satyananda Mishra) Information Commissioner Authenticated true copy:
(Vijay Bhalla) Assistant Registrar Cc:
1. Shri Anil Kumar P, TC No. 08/469, Mangalathumana, Temple Lane, Sreekaryam PO, Thiruvananthapuram.
2. The Central Public Information Officer, National Housing Bank, Core 5A, 3rd Floor, India Habitat Centre, Lodhi Road, New Delhi 110003.
3. The First Appellate Authority, National Housing Bank, Core 5A, 3rd Floor, India Habitat Centre, Lodhi Road, New Delhi 110003.