Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Mr.Anil Kumar P vs National Housing Bank on 28 October, 2010

                                     dsUnzh; lwpuk vk;ksx
                               Central Information Commission
                   Dyc Hkou] utnhd Mkd[kkuk/ Club Building, Near Post Office
                           iqjkuk ts-,u-;w- ifjlj / Old J.N.U. Campus
                          ubZ fnYyh ­ 110067 / New Delhi - 110067
                                     (Ph:  011­2616 0943)
                                          *****
                                                             No.CIC/SM/C/2010/000768


                                                                                           
                                                                Dated: 28 October 2010



Name of the Complainant                :     Shri Anil Kumar P
                                             TC No. 08/469, Mangalathumana,
                                             Temple Lane, Sreekaryam PO,
                                             Thiruvananthapuram.


Name of the Public Authority           :     The Central Public Information Officer
                                             National Housing Bank,
                                             Core 5A, 3rd Floor, India Habitat Centre, 
                                             Lodhi Road, New Delhi 110003.


                                             The First Appellate Authority
                                             National Housing Bank,
                                             Core 5A, 3rd Floor, India Habitat Centre, 
                                             Lodhi Road, New Delhi 110003.

                                           ORDER

Background:

Shri  Anil Kumar P of Thiruvananthapuram filed an RTI application with  the CPIO of National Housing Bank, New Delhi on 19 May 2010.   The PIO  replied to his RTI­application vide his letter dated 17 June 2010.   Not satisfied  with   the   information   supplied   by   the   CPIO,   the   Applicant   approached   the  Central Information Commission in a complaint whereas he was required to  approach the first Appellate Authority in an appeal.   Decision:
2. On going through the complaint, it was observed that the Appellant did  not utilize the channel of first Appellate Authority. The Commission has decided  to   treat  this  application  as  a  first  appeal  and  to   remand  this  appeal  to   first  Appellate   Authority,   National   Housing   Bank,   New   Delhi,   who   is   directed   to  dispose of the appeal of Shri Anil Kumar P within twenty working days from the  date of receipt of this decision, under intimation to Shri Vijay Bhalla, Assistant  Registrar, Central Information Commission. If the Complainant is not satisfied  with the orders of the first  Appellate Authority, he/she  will be free to move a  second appeal before us as per Sec 19 (3) of the Right to Information (RTI) Act.
3. The Commission ordered accordingly.

(Satyananda Mishra) Information Commissioner Authenticated true copy:

(Vijay Bhalla) Assistant Registrar Cc:
1.   Shri Anil Kumar P, TC No. 08/469, Mangalathumana, Temple Lane, Sreekaryam PO,  Thiruvananthapuram.
2.   The Central Public Information Officer, National Housing Bank, Core 5A, 3rd Floor, India  Habitat Centre, Lodhi Road, New Delhi  110003.
3.     The First Appellate Authority,  National Housing Bank, Core 5A, 3rd  Floor, India Habitat  Centre, Lodhi Road, New Delhi  110003.