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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)The Council may suo-motu or on any complaint made to it in that behalf, hold an inquiry regarding the alleged professional misconduct of any registered physiotherapist as provided in Section 26 or with reference to offence referred to in Section 37 of the Act.