Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(d) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (d)The maturity benefit shall be at least equal to the balance in the unit fund available in the policyholders' account on the date of maturity.
