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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(1)No weight other than a Bullion Weight as specified in the Legal Metrology (General) Rules 2011 shall be used in any transaction in bullion including precious metals, pearls and ornaments and other articles made of gold or silver or platinum.