Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 25 in Gujarat Panchayats (Amendment) Act, 1962 25. Amendment of section of 30 Guj. VI of 1962.- In section 306 of the principal Act in clause (d) for the words "panchayat" means" the words "panchayat" includes" shall be substituted.
