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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Uttarakhand - Subsection

Section 64(5)(a) in Uttarakhand Co-Operative Societies Act, 2003

(a)In relation to any period beginning from the date of the commencement of this act and ending on the day immediately before the date of general or as the case may be special order made under clause (2) at the existing rates.