Kerala High Court
Bineesh M. K vs Aswani K on 16 August, 2022
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Tuesday, the 16th day of August 2022 / 25th Sravana, 1944
BAIL APPL. NO. 4249 OF 2021
CRIME NO.335/2021 OF Nadapuram Police Station, Kozhikode
PETITIONERS/ACCUSED NO.1 TO 3:
1. BINEESH M. K., AGED 37 YEARS, S/O. DAMODHARAN, MUNDAKKANDY HOUSE,
KUNINGAD P. O., PURAMERI (VIA), KOZHIKODE DISTRICT, PIN - 673503.
2. VIJEESH M. K., AGED 32 YEARS, S/O. DAMODHARAN, MUNDAKKANDY HOUSE,
KUNINGAD P. O., PURAMERI (VIA), KOZHIKODE DISTRICT, PIN - 673503.
3. VALSALA, AGED 55 YEARS, W/O. DAMODHARAN, MUNDAKKANDY HOUSE,
KUNINGAD P. O., PURAMERI (VIA), KOZHIKODE DISTRICT, PIN - 673503.
RESPONDENTS/COMPLAINANTS:
1. ASWANI K., AGED 29 YEARS, W/O. BINEESH, THEEKKOM THOTTATHIL HOUSE,
COTTANAD P. O., MEPPADI, WAYANAD DT., PIN - 673577.
2. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM, PIN - 682 031.
This Bail application again coming on for orders upon perusing the
petition and this court's order dated 03.08.2022 and upon hearing the
arguments of SHRI. ZUBAIR PULIKKOOL, Advocate for the petitioner, M/S.
P.VENUGOPAL, FERHA AZEEZ Advocates for R1, PUBLIC PROSECUTOR for R2,the
court passed the following:
BECHU KURIAN THOMAS, J.
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B.A. No.4249 of 2021
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Dated this the 16th day of August, 2022
ORDER
Post on 19/8/2022. Interim order shall stand extended till the next posting date.
BECHU KURIAN THOMAS, JUDGE AJM/17/8/22