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Calcutta High Court (Appellete Side)

Sandip Sail Iisco Steel Plant vs Ct. 21 Md. Alamgir Ansari & Ors on 13 December, 2018

Author: Biswajit Basu

Bench: Biswajit Basu

                                  1


 ML 567
    Dt.                      W.P. No. 21035 (W) of 2007
 03.12.18
  sandip                   SAIL IISCO Steel Plant
                                    Versus
 Ct. 21                     Md. Alamgir Ansari & Ors.
13.12.18

None appears on behalf of the parties. No accommodation is prayed for.

W.P. No. 21035 (W) of 2007 is dismissed for default.

(Biswajit Basu, J.) 2 3