Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Radhey Shyam Batra And Another vs State Of Haryana Through Land ... on 10 January, 2020

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

219          IOIN RFA-2009, 2010 & 2383-2019 (O&M)

             Radhey Shyam Batra & another Vs. State of Haryana


Present:     None.

                            ****

Office has put up the case on account of the fact that in the order dated 19.12.2019, 'CM-5085-CI-2019 in RFA-2010-2019' has wrongly been typed as 'CM-8085-CI-2019 in RFA-2010-2019'.

Office to carry out necessary correction, accordingly. Photocopy of this order be placed on the record of the other connected cases.


10.01.2020                                       (G.S. SANDHAWALIA)
sailesh                                                  JUDGE




                                        1 of 1
                     ::: Downloaded on - 13-01-2020 01:15:03 :::