Punjab-Haryana High Court
Radhey Shyam Batra And Another vs State Of Haryana Through Land ... on 10 January, 2020
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
219 IOIN RFA-2009, 2010 & 2383-2019 (O&M)
Radhey Shyam Batra & another Vs. State of Haryana
Present: None.
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Office has put up the case on account of the fact that in the order dated 19.12.2019, 'CM-5085-CI-2019 in RFA-2010-2019' has wrongly been typed as 'CM-8085-CI-2019 in RFA-2010-2019'.
Office to carry out necessary correction, accordingly. Photocopy of this order be placed on the record of the other connected cases.
10.01.2020 (G.S. SANDHAWALIA)
sailesh JUDGE
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