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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1)(i) in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992

(i)all the fixed assets of the grantee in relation to the management of the Kutlehar Forest and all documents relating thereto;