Bombay High Court
Hitech Litho Pvt. Ltd vs M/S Sharp Industries Ltd. (In Liquin) ... on 14 June, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION(COMPANY PETN.) NO. 2 OF 2016
In
COMPANY PETITION 171 OF 2013
Hitech Litho Pvt. Ltd. ....PETITIONER
V/S
M/s Sharp Industries Ltd. (in Liquin) Official ....RESPONDENT
Liquidator CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 14th June, 2023 P.C. :
Due to paucity of time, stand over to 19/07/2023. Interim order, if any, to continue till then.
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