Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 17 in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002 17. Commitment for investment. - The investor shall proceed to take action under Chapter III of this Act, only after satisfying himself of the feasibility of investing in the State.
