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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(2)The first-aid boxes or cupboards shall be distinctively marked with a red cross on a white background and shall contain the following equipments, namely:-
(i)six small sterilised dressings;
(ii)three mediums-size sterilised dressings;
(iii)three large-size sterilised dressings;
(iv)three large-size sterilised burn dressings;
(v)one (1 oz.) bottle containing a 2 per cent alcoholic solution of iodine;
(vi)one (1 oz;) bottle containing salvolatile having the dose and mark of administration indicted on the label;
(vii)a snake-bite lancet;
(viii)one (1 oz.) bottle of potassium permanganate crystals;
(ix)one pair scissors;
(x)eye-drops;
(xi)adhesive plaster;