Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11AA(2)] [Section 11AA] [Entire Act] Union of India - Subsection Section 11AA(2)(iv) in The Securities and Exchange Board of India Act, 1992 (iv)the investors do not have day-to-day control over the management and operation of the scheme or arrangement.