Calcutta High Court (Appellete Side)
Ct 39 Amitabh Arya & Anr vs Cmda & Ors on 8 August, 2022
Author: Jay Sengupta
Bench: Jay Sengupta
11 08.08.2022
WPA 22187 of 2011 ssi Ct 39 Amitabh Arya & anr.
-vs-
CMDA & ors.
Mr. Satyajit Talukdar ...for the KMDA No one appears on behalf of the petitioners when the matter is called on for hearing, although the KMDA is represented.
The hearing of the case is adjourned for the day.
(Jay Sengupta, J.)