Delhi High Court - Orders
Dr. Vishvas Kumar Sharma vs Zomato Media Private Limited & Anr on 20 December, 2023
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 447/2019
DR. VISHVAS KUMAR SHARMA .... Plaintiff
Through: Mr. Akshat Bajpai, Mr. Shobhit
Trehan, Advocates
versus
ZOMATO MEDIA PRIVATE LIMITED & ANR
..... Defendant
Through: Mr. Divjyot Singh, Mr. Nipun
Dwivedi, Advocates for D-1
D-2 is deleted.
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 20.12.2023 I.A. No. 11423/2019 filed by the plaintiff u/s 151 CPC for permission to file digital records / CD and annexures having dim impression in plaint.
Pleadings are complete.
I.A. No. 7518/2023 filed by plaintiff for discovery by interrogatories under Order XI Rule 1 CPC.
Reply on behalf of defendant no. 1 is yet to be filed since an application seeking condonation of delay in filing the present I.A i.e. I.A No. 4017/2023, is still pending. Consequently, reply shall be filed once IA No. 4017/2023 is decided. I.A. No. 4017/2023 u/s 151 CPC r/w Section 5 of the Limitation Act, 1963 seeking condonation of delay of 70 days in filing the application for interrogatories (I.A. No. 7518/2023).
Arguments heard at length.
Put up for orders on the next date of hearing.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/12/2023 at 02:13:30 CS(COMM) 447/2019:
Defendant no. 2 has been deleted.
Pleadings qua defendant no. 1 are complete. In view of above I.A's, re-notify on 30.01.2024.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) DECEMBER 20, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/12/2023 at 02:13:30