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State of Rajasthan - Section

Section 17 in The Rajasthan Housing Board Act, 1970

17. Preparation and maintenance of schedule of establishment.

- Before the first day of May of every year, the Board shall prepare and maintain a schedule of establishment as on the first day of April of that year showing:-
(i)the number, designations and grades and scales of pay of the officers and servants (other than the employees who are paid by the day or whose pay is charged to any temporary work), whom it considers necessary and proper to employ for the purposes of this Act.
(ii)the amount and nature of the salary, fees and allowances to be paid by the Board to each such officer or servant: and
(iii)the amount to be paid by the Board towards leave salary, pension, provident fund or any other purpose in respect of each such officer or servant.