Andhra Pradesh High Court - Amravati
Pooja Agarwal vs The State Of Andhra Pradesh on 9 February, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! PRIDAY, THE NINETH DAY OF FEBRUARY, TWO THOLIGAND AND TWENT ry FOUR >PRESENT: THE HONOURABLE MS JUSTICE mS BHANUMATHI iA No. 1 OF 2022 IN CRLP NO: 8290 OF 2022 Rehvesn: a 3 Pub Ge ™ ho Poala Aganval, Wo. hat i ced abo years, Bi ia, Flat No. 104, 102, Vishnu Apart 3a ate Mart, Jaipur Rajasthan State. Ajay Fla] Garhia @ Ajay Kuma aged about 8Y years, lo, 307, Kalpatharu 14 Gandhismunl pachal cre sent, Bhavnagar, Gujarat. Pusparal Garhia @ Pusps evi rai Garhia, io. Ajay Shai, Hindu, aged about 60 years, Bio. 307, Pe fpathan Vig Hariyala a Plot, Gandhismurd pachal cresent, Bhavnagar, gsujarat. Abhishek Raj Garhia, S/o. Ajay Raj Garhia Hindu, aged about 4] years, Dio. 8-316, Manorama Estates, Rasuluarh, Qhubaneswar, Odissa. Nivedi ne Raj Garbia, Vio. Suni Raj Garhia Hindu, aged about 58 years, Ria, AK 205, Gepior2?, SECH Bhavan, sidhannagar OM) Norit- 24, Pargaranas, A fest Bengal, Sunil Raj Garhia, S/o. Rama Krishna Raj Garhia Hindu, aged about ao years, Ria. AK 204 Secior2, SECH Bhavan, Bidhannagar (M), Norih- 24, Pargaranas, Weet Bengal. Ram Awatar Poddar @ Ramawatar P Hindu, aged about G4 years, RYO. AD Ridhan Nagar, Kolkatta, West Bengal. Bhimal Kumar Poddar, S/o. Rarmkut eats Poddar, Hindu, aged about && years, Rio. BD 196, Salt Lake Chy. Tag No.3, Sector-7, Ridhan Nagar, oc-Block, Kolkatta, We set Bangal. Anil Kumar Chowdary @ Ani Chawdary, Sis, fake Narasingh Chowdary Hindu, age ad about ag years, Rio. OB st No.t3a4, Govind Vihar, Rasuigarh, Rasulgarh SO, Kar rada, Odissa. Raj Garhia, S/o. Rama Krishna, Hindu, 9 Hariyala Pilot, RO 3 idar, Sie. Ramkumar Poddar 7, Salt Lake City, Sector', _, Patitioners/Al to AS AND The State of Andhra Pradesh, through SHO. H Town Law & Order PS. Yisakhapainam Distriot, rep by the Public Prosecutor, High Court of ALP, Amaravall BAK. Agarwal, S/o. late or Din ip Chand Agarwal, Aged about 59 years, Sec. Business, Rfo. Door No. 4- SPAS, Goxale Road, Maharanipet, Visakhapatnam, Visakhapatnam CHstnict. Respondents Le pegs pba as ATEN SEE as ~ sas " + - : ye pos. : x - or SRost in ¢ Petition fled under Section 482 of O.P.O. is Hed praying that in the cicumsianoes stated in the memorandur oF grounds fe Criminal petition, the High SHER proceedings in C.C.No. S20 Magistrais, Visakhapatnam, inci fe petitioners, Pending h Court. 3 = : x 2 3 Tre Sefifion coming on for heanng, UP and marnorgndum of grounds fled herein anc ' er of he Sig! Court dated 19.07 2022, OF 07. 2023, 16.08 922, 33.08 2088, O8.10. 2022, & 39.42.2023, mace herein and upon hearing ihe arguments of SP Narahari Rshu Advocate for the Patitoners/Acc wed Nas.) ta 9 and of Assistant Public Prasacuior for ihe Respondent No.t and of Mis OMR law firm for the respondent No.2, the Court made tie Following ORDER:
Liston 06.05.2024. TH then, interim order granted earlier is extended. ee gg A VdAYA BABU ASSISTANT REGISTRAR gTRUE COPY! enn ve "% FQ, un €" The 8 Addiiangi Chief Misakhapainam Distinct a The Station House Officer, if Town Polloe Station, Visakhapatnam, " Yisakhapatnarn [Nstrict.
8. One CC to Sri. FP. Naraharl Babu, Advocate fOPUCI : oo of" Two COs te Public Prosecutor, High Court of Andhra Pradesh [OUT cened, beeeed 'y Pe HIGH COURT DATED (08.02.2024. NOTE: LIST ON 08.03.2024. ORDER IA No. 1 OF 3032 iN GRLP NG: §280 OF 2022 INTERIM ORDER EXTENDED