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[Cites 0, Cited by 23] [Section 293(4)] [Section 293] [Entire Act]

Union of India - Subsection

Section 293(4)(e) in The Code of Criminal Procedure, 1973

(e)the Director [Deputy Director or Assistant Director] [Inserted by Act 45 of 1978, Section 21 (w.e.f. 18-12-1978).] of a Central Forensic Science Laboratory or a State Forensic Science Laboratory;