Delhi High Court - Orders
Mithlesh Gupta vs Paramjit Singh & Ors on 11 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 159/2022 & CM APPL. 42530/2022
MITHLESH GUPTA ..... Petitioner
Through: Mr.Anil Goel and Mr.Aditya Goel,
Advocates (Through VC)
versus
PARAMJIT SINGH & ORS. ..... Respondents
Through: Mr.Pradeep Gaur and Ms.Sweta
Sinha, Advocates for R-3 (Through
VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.10.2023 Learned counsel appearing on behalf of respondents prays for and is granted further two weeks' time as last opportunity to file counter affidavit. Rejoinder, thereto if any, be filed within two weeks thereafter.
List on 22nd January, 2024 before the Joint Registrar.
CHANDRA DHARI SINGH, J OCTOBER 11, 2023 Dy/db Click here to check corrigendum, if any This is a digitally signed order.
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