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Delhi High Court - Orders

Mithlesh Gupta vs Paramjit Singh & Ors on 11 October, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~59
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         C.R.P. 159/2022 & CM APPL. 42530/2022
                                     MITHLESH GUPTA                                                                         ..... Petitioner
                                                                           Through:                Mr.Anil Goel and Mr.Aditya Goel,
                                                                                                   Advocates (Through VC)

                                                                           versus

                                     PARAMJIT SINGH & ORS.                                                                 ..... Respondents
                                                                           Through:                Mr.Pradeep Gaur and Ms.Sweta
                                                                                                   Sinha, Advocates for R-3 (Through
                                                                                                   VC)
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 11.10.2023 Learned counsel appearing on behalf of respondents prays for and is granted further two weeks' time as last opportunity to file counter affidavit. Rejoinder, thereto if any, be filed within two weeks thereafter.

List on 22nd January, 2024 before the Joint Registrar.

CHANDRA DHARI SINGH, J OCTOBER 11, 2023 Dy/db Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:57:26