Section 41 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
41. Duty of Medical Officer on board .-It shall be the duty of the medical officer on board to promote good health, and contribute to prevent disease and injury by-
(a)collection and dissemination of information on such features of the workplace that may affect health;(b)ensuring that adequate standards of hygiene are maintained;(c)taking appropriate preventive action within his area of responsibility;(d)diagnosis and treatment of routine disease and injury, and first aid after accidents;(e)incorporation of health emergency preparedness into the general emergency preparedness of the installation, including transport of the sick and injured; and(f)taking steps to prevent spread of communicable diseases on the installation.
